KHAJA BANDANAWAZ UNIVERSITY ACT, 2018

An Act to establish and incorporate in the State of Karnataka a University of unitary nature in private sector by the Khaja Bandanawaz Educational Society, Kalaburagi to promote and undertake instruction, Teaching, training, consultancy, research and development in one or more fields such as science, engineering, technology, Humanities, social sciences, education, Management, Commerce, Economics, Law, Medicine, Pharmacy, Health Care Sports, and Skills for Advancement of Humankind etc and the matters connected therewith or incidental there to.

Act number
Act 18 of 2018
Year
2018
Enacted on
19-04-2018
In force from
21-04-2018
Jurisdiction
Karnataka State Act
Subjects
Education

Read the full text of KHAJA BANDANAWAZ UNIVERSITY ACT, 2018 section by section on LawLens.

Official source: India Code