KITTURU DEVELOPMENT AUTHORITY ACT, 2011
An Act to provide for the establishment of an Authority for development and maintenance of the heritage sites in and around Kitturu village in Belgaum district.
- Act number
- Act 10 of 2012
- Year
- 2012
- Enacted on
- 19-01-2012
- In force from
- 02-07-2012
- Jurisdiction
- Karnataka State Act
- Subjects
- Housing And Urban Development
Read the full text of KITTURU DEVELOPMENT AUTHORITY ACT, 2011 section by section on LawLens.
Official source: India Code