KLE TECHNOLOGICAL UNIVERSITY ACT, 2012
An Act to establish and incorporate in the State of Karnataka a University of unitary nature in Private Sector to promote and undertake the advancement of applied university Education in general, Technical, Health, Management, Natural and allied sectors and other disciplines for the matters connected there with or incidental thereto.
- Act number
- Act 22 of 2013
- Year
- 2013
- Enacted on
- 25-02-2013
- In force from
- 04-03-2013
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of KLE TECHNOLOGICAL UNIVERSITY ACT, 2012 section by section on LawLens.
Official source: India Code