M.S. RAMAIAH UNIVERSITY OF APPLIED SCIENCES ACT, 2012
An Act to establish and incorporate in the State of Karnataka a University of unitary nature in private sector by the Gokula Education Foundation (Medical) to promote and undertake the advancement of applied University education in Technical, Health, Management, life sciences and allied sectors and for the matters connected therewith or incidental thereto.
- Act number
- Act 15 of 2013
- Year
- 2013
- Enacted on
- 05-02-2013
- In force from
- 07-02-2013
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
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Official source: India Code