MALNAD AREA DEVELOPMENT BOARD ACT, 1991
An Act to provide for establishment of a Development Board for Malnad Area which shall prepare an annual plan containing programmes and projects for development of Malnad Area, supervise the implementation of projects and programmes
- Act number
- Act 36 of 1991
- Year
- 1991
- Enacted on
- 07-12-1991
- In force from
- 10-03-1992
- Jurisdiction
- Karnataka State Act
- Subjects
- Administrative Law, Public Finance
Read the full text of MALNAD AREA DEVELOPMENT BOARD ACT, 1991 section by section on LawLens.
Official source: India Code