NADAPRABHU KEMPEGOWDA HERITAGE AREA DEVELOPMENT AUTHORITY ACT, 2018

An Act to provide for the establishment of an Authority to take up conservation and development of Kempegowda heritage area, tourism places and monuments and to implement the programmes, considering the efforts of Nadaprabhu Kempegowda for the development of Bengaluru.

Act number

Act 12 of 2018

Year

2018

Enacted on

12-03-2012

In force from

27-06-2018

Jurisdiction

Karnataka State Act

Subjects

Housing And Urban Development

Read the full text of NADAPRABHU KEMPEGOWDA HERITAGE AREA DEVELOPMENT AUTHORITY ACT, 2018 section by section on LawLens.

Official source: India Code