NATIONAL LAW SCHOOL OF INDIA ACT, 1986
An Act to establish and incorporate National Law School of India University at Bangalore.
- Act number
- Act 22 of 1986
- Year
- 1986
- Enacted on
- 13-04-1986
- In force from
- 13-05-1986
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of NATIONAL LAW SCHOOL OF INDIA ACT, 1986 section by section on LawLens.
Official source: India Code