NEW BALDWIN UNIVERSITY ACT, 2013

An Act to establish and incorporate in the State of Karnataka a University of unitary nature in private sector by Sri. Sathyanarayana Educational Trust to promote and undertake the advancement of applied University education in General, Technical, Health, Management, Life Sciences and allied sectors and for the matters connected therewith or incidental thereto.

Act number
Act 48 of 2013
Year
2013
Enacted on
27-03-2013
In force from
19-04-2013
Jurisdiction
Karnataka State Act
Subjects
Education

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Official source: India Code