PES UNIVERSITY ACT, 2012
An Act to establish and incorporate in the State of Karnataka a University of unitary nature in Private Sector to promote and undertake the advancement of University Education in Engineering, Medicine, Pharmacy, Science, Arts, Social Science, Computer Applications, Humanities and Management and allied sectors and for the matters connected there with or incidental thereto.
- Act number
- Act 16 of 2013
- Year
- 2013
- Enacted on
- 05-02-2013
- In force from
- 19-11-2013
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of PES UNIVERSITY ACT, 2012 section by section on LawLens.
Official source: India Code