PILIKULA DEVELOPMENT AUTHORITY ACT, 2018

An Act to provide for the establishment of an Authority for conservation of biodiversity, heritage and culture of Western Ghats and coastal Karnataka as well as creating a stimulating environment for learning of science for students and inculcating an awareness in science, technology engineering and mathematics based developments for the general public, besides the promotion of tourism for the purposes related thereto, in the Pilikula area at Mangaluru, Dakshina Kannada District.

Act number

Act 9 of 2018

Year

2018

Enacted on

07-03-2018

In force from

09-03-2018

Jurisdiction

Karnataka State Act

Subjects

Environment Forests And Wildlife, Education, Housing And Urban Development

Read the full text of PILIKULA DEVELOPMENT AUTHORITY ACT, 2018 section by section on LawLens.

Official source: India Code