PRESIDENCY UNIVERSITY ACT, 2013
An Act to establish and incorporate in the State of Karnataka, a University of unitary nature in the private sector by A. H. Memorial Education Trust, Bangalore, to promote and undertake the advancement of applied University education in Business and Management Studies, Life Sciences, Computer Science & Information Technology and other Technical courses, Medical Sciences and allied sectors and for the matters connected therewith or incidental thereto.
- Act number
- Act 41 of 2013
- Year
- 2013
- Enacted on
- 22-03-2013
- In force from
- 25-03-2013
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
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Official source: India Code