prevention of cruelty to animals (karnataka second amendment) Act 2017
An Act further to amend the Prevention of Cruelty to Animals Act, 1960 in its application to the State of Karnataka.
- Act number
- Act 2 of 2018
- Year
- 2018
- Enacted on
- 24-08-2018
- In force from
- 20-07-2017
- Jurisdiction
- Karnataka State Act
- Subjects
- Animal Welfare
Read the full text of prevention of cruelty to animals (karnataka second amendment) Act 2017 section by section on LawLens.
Official source: India Code