PREVENTION OF DESTRUCTION AND LOSS OF PROPERTY ACT, 1981

An Act to provide for punishment of certain acts in respect of property and imposition of collective fine to recover the loss or damage sustained by such acts

Act number

Act 47 of 1981

Year

1981

Enacted on

29-09-1981

In force from

16-06-1981

Jurisdiction

Karnataka State Act

Subjects

Criminal Law

Read the full text of PREVENTION OF DESTRUCTION AND LOSS OF PROPERTY ACT, 1981 section by section on LawLens.

Official source: India Code