R V University Act, 2019
An Act to establish and incorporate in the State of Karnataka a University of unitary in nature in private sector by the Rashtreeya Sikshana Samithi Trust to promote and undertake the advancement of applied University education in Sciences, all branches of Engineering, Arts, Management, Health, Medicine, Commerce, Law, Pharmacy and for the matters connected therewith or incidental thereto.
- Act number
- Act 11 of 2019
- Year
- 2019
- Enacted on
- 02-03-2019
- In force from
- By Notification
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of R V University Act, 2019 section by section on LawLens.
Official source: India Code