RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES ACT, 1994
An Act to establish and incorporate a university in the State of Karnataka to be known as the Rajiv Gandhi University of Health Sciences.
- Act number
- Act 44 of 1994
- Year
- 1994
- Enacted on
- 25-10-1994
- In force from
- 18-03-1996
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES ACT, 1994 section by section on LawLens.
Official source: India Code