REVA UNIVERSITY ACT, 2012

An Act to establish and incorporate in the State of Karnataka a University of unitary nature in Private Sector to promote and undertake the advancement of University Education leading upto and including undergraduate, postgraduate, doctoral and postdoctoral courses in Arts, Science, Commerce, Law, Engineering, Humanities, Medicine, Pharmacy, Allied Health Sciences, Business Administration, Agriculture Education and allied sectors and for the matters connected therewith or incidental thereto.

Act number
Act 13 of 2013
Year
2013
Enacted on
05-02-2013
In force from
12-11-2013
Jurisdiction
Karnataka State Act
Subjects
Education

Read the full text of REVA UNIVERSITY ACT, 2012 section by section on LawLens.

Official source: India Code