RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN LAND ACQUISITION, REHABILITATION AND RESETTLEMENT (KARNATAKA AMENDMENT) ACT, 2019

An Act to amend the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 in its application to the State of Karnataka.

Act number

Act 16 of 2019

Year

2019

Enacted on

16-07-2019

In force from

23-07-2019

Jurisdiction

Karnataka State Act

Subjects

Land And Property

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Official source: India Code