SAHYADRI HERITAGE DEVELOPMENT AUTHORITY ACT, 2011

An Act to provide for establishment of the Sahyadri Heritage Development Authority to supervise and to evaluate the implementation of its projects and programmes.

Act number

Act 21 of 2012

Year

2012

Enacted on

26-04-2012

In force from

28-04-2012

Jurisdiction

Karnataka State Act

Subjects

Environment Forests And Wildlife

Read the full text of SAHYADRI HERITAGE DEVELOPMENT AUTHORITY ACT, 2011 section by section on LawLens.

Official source: India Code