SHRI DHARMASTHALA MANJUNATHESHWARA UNIVERSITY ACT, 2018
An Act to establish and incorporate in the State of Karnataka a University of unitary in nature in private sector by the Shri Dharmasthala Manjunatheshwara Educational Society(Regd), Ujjire, Dakshin Kannada, to promote and undertake the advancement of and innovation in University Education leading up to and including Degree, Post Graduate, Doctoral, Post Doctoral courses in Humanities, Languages, Life, Physical and Allied Science, Computer Science, Information Technology, Engineering, Technical courses, Medical Sciences and allied sectors, Commerce and Business Management and to make provisions for research, advancement and dissemination of knowledge, including consultancy and the matters connected therewith or incidental thereto.
- Act number
- Act 19 of 2018
- Year
- 2018
- Enacted on
- 19-04-2018
- In force from
- 21-04-2018
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of SHRI DHARMASTHALA MANJUNATHESHWARA UNIVERSITY ACT, 2018 section by section on LawLens.
Official source: India Code