SRI DEVARAJ URS UNIVERSITY ACT, 2012

An Act to establish and incorporate in the State of Karnataka a University of unitary nature in private sector by Sri Devaraj Urs Education Trust to promote and undertake the advancement of University education in Technical, Health, Management, life sciences and allied sectors and to provide for its functioning as a unitary teaching and residential University and for the matters connected therewith or incidental thereto.

Act number

Act 23 of 2013

Year

2013

Enacted on

25-02-2013

In force from

04-03-2013

Jurisdiction

Karnataka State Act

Subjects

Education

Read the full text of SRI DEVARAJ URS UNIVERSITY ACT, 2012 section by section on LawLens.

Official source: India Code