Sri Jagadhguru Murugarajendra University Act, 2020
An Act to establish and incorporate in the State of Karnataka a University of unitary nature in private sector by the Sri Jagadhguru Murugarajendra Vidhyapeetha (R) Chitradurga to promote and undertake the advancement of University education in General, Technical, Health, Management, Law, Life Sciences and for the matters connected therewith or incidental thereto.
- Act number
- Act 21 of 2021
- Year
- 2021
- Enacted on
- 16-04-2021
- In force from
- 16 April 2021
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of Sri Jagadhguru Murugarajendra University Act, 2020 section by section on LawLens.
Official source: India Code