Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013
An Act to provide for the establishment of an Authority to develop and maintain Sri Malai Mahadeswaraswamy temple, Mahadeswara Hills in Kollegal taluk, Chamarajanagar District.
- Act number
- Act 27 of 2013
- Year
- 2013
- Enacted on
- 13-03-2013
- In force from
- 11-09-2013
- Jurisdiction
- Karnataka State Act
- Subjects
- Religious And Charitable Institutions
Read the full text of Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013 section by section on LawLens.
Official source: India Code