the Atria University Act, 2020
An Act to establish and incorporate in the State of Karnataka a University of unitary in nature in private sector by the A.S Kupparaju and Brothers Charitable Foundation Trust to promote and undertake the advancement of applied University education in Sciences, all branches of Engineering, Arts, Management, Commerce, and for the matters connected therewith or incidental thereto.
- Act number
- Act 22 of 2021
- Year
- 2021
- Enacted on
- 16-04-2021
- In force from
- 16 April 2021
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of the Atria University Act, 2020 section by section on LawLens.
Official source: India Code