UNIVERSITY OF HORTICULTURAL SCIENCES ACT, 2009
An Act to provide for establishment of a University for Horticulture in the State of Karnataka and matters connected therewith
- Act number
- Act 11 of 2010
- Year
- 2010
- Enacted on
- 01-04-2010
- In force from
- 20-11-2008
- Jurisdiction
- Karnataka State Act
- Subjects
- Education, Agriculture
Read the full text of UNIVERSITY OF HORTICULTURAL SCIENCES ACT, 2009 section by section on LawLens.
Official source: India Code