VISVESVARAYA TECHNOLOGICAL UNIVERSITY ACT, 1994
An Act to establish and incorporate a University in the State of Karnataka for the development of Engineering, Technology and allied Sciences.
- Act number
- Act 39 of 1994
- Year
- 1994
- Enacted on
- 07-10-1994
- In force from
- 01-04-1998
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of VISVESVARAYA TECHNOLOGICAL UNIVERSITY ACT, 1994 section by section on LawLens.
Official source: India Code