VYDEHI UNIVERSITY ACT, 2013

An Act to establish and incorporate in the State of Karnataka a University of unitary nature in private sector by the Srinivasa Trust, Bangalore to promote and undertake the advancement of applied University education in Health Care Education to include Medicine, Dentistry, Pharmacy, Physiotherapy, Nursing, Allied Health sectors, Life Sciences, Biotechnology and allied sectors and for the matters connected therewith or incidental thereto.

Act number
Act 36 of 2013
Year
2013
Enacted on
12-03-2013
In force from
15-03-2013
Jurisdiction
Karnataka State Act
Subjects
Education

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Official source: India Code