Dramatic Performance Act, 1961

Received the assent of the Governor on the 15th March, 1961 : Published in the Madhya Pradesh Gazette, on the 31st March, 1961. For Statement of Objects and Reasons, see Bill No. 24 of 1960, published in the Madhya Pradesh Gazette, dated the 5th October, 1960. An Act to provide for the better control of public dramatic performances in the State of Madhya Pradesh. Be it enacted in the Twelfth Year of the Republic of India as follows:

Act number
Act 11 of 1961
Year
1961
Enacted on
15-03-1961
In force from
15 March 1961
Jurisdiction
Madhya Pradesh State Act

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Official source: India Code