Madhya Pradesh Aadhaar (Targeted Delivery of Financial Other Subsidies, Benefits and Services) Act, 2019
The Madhya Pradesh Aadhaar (Targeted Delivery of Financial Other Subsidies, Benefits and Services) Act, 2019
- Act number
- Act 6 of 2019
- Year
- 2019
- Enacted on
- 13-03-2019
- In force from
- 15-03-2019
- Jurisdiction
- Madhya Pradesh State Act
- Subjects
- Social Welfare, Administrative Law
Read the full text of Madhya Pradesh Aadhaar (Targeted Delivery of Financial Other Subsidies, Benefits and Services) Act, 2019 section by section on LawLens.
Official source: India Code