Madhya Pradesh Information Technology (Electronic Service Delivery) Rules, 2017
The Madhya Pradesh Information Technology (Electronic Service Delivery) Rules, 2017
- Year
- 2017
- Enacted on
- 03-07-2017
- In force from
- 03-07-2017
- Jurisdiction
- Madhya Pradesh State Act
- Subjects
- Information Technology And Data Protection
Read the full text of Madhya Pradesh Information Technology (Electronic Service Delivery) Rules, 2017 section by section on LawLens.
Official source: India Code