Madhya Pradesh Investment Region Development and Management Act 2013
An Act to provide for planning, operation and development of investment region, implementation of investment region development and management schemes in Madhya Pradesh and for matters connected therewith or incidental thereto. Be it enacted by the Madhya Pradesh Legislature in the sixty-fourth year of the Republic of India as follows;-
- Act number
- Act 24 of 2013
- Year
- 2013
- Enacted on
- 30-04-2013
- In force from
- 25 April 2013
- Jurisdiction
- Madhya Pradesh State Act
- Subjects
- Land And Property, Housing And Urban Development
Read the full text of Madhya Pradesh Investment Region Development and Management Act 2013 section by section on LawLens.
Official source: India Code