Madhya Pradesh Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976
An Act to provide judicial in the form of legal aid and legal advice to the weaker section of the people with a view to bringing the system of justice within their reach and thereby making the legal process a surer means to social and economic justice and for matters ancillary thereto.
- Act number
- Act 26 of 1976
- Year
- 1976
- Enacted on
- 22-04-1976
- In force from
- 22-06-1976
- Jurisdiction
- Madhya Pradesh State Act
- Subjects
- Social Welfare
Read the full text of Madhya Pradesh Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976 section by section on LawLens.
Official source: India Code