Madhya Pradesh Vexatious Litigation (Prevention) Act, 2015
An Act to prevent the institution or continuance of vexations proceeding in court.
- Act number
- Act 18 of 2015
- Year
- 2015
- Enacted on
- 26-08-2015
- In force from
- 26-08-2015
- Jurisdiction
- Madhya Pradesh State Act
- Subjects
- Civil Law And Procedure, Criminal Procedure
Read the full text of Madhya Pradesh Vexatious Litigation (Prevention) Act, 2015 section by section on LawLens.
Official source: India Code