Madhya Pradesh Vishesh Niyaylaya Adhiniyam 2011
An Act to provide for the constitution of Special Courts for the speedy trial of certain class of offences and for confiscation of the properties involved and for the matters connected therewith and incidental thereto. Be it enacted by the Madhya Pradesh Legislature in the Sixty-second year of the Republic of India as follows:- Chapter - I Preliminary
- Act number
- Act 8 of 2012
- Year
- 2012
- Enacted on
- 15-02-2012
- In force from
- 15-02-2012
- Jurisdiction
- Madhya Pradesh State Act
- Subjects
- Criminal Procedure
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Official source: India Code