MP Land Revenue Code 1959
- Act number
- Act 20 of 1959
- Year
- 1959
- Enacted on
- 02-10-1959
- In force from
- 15 April 1981
- Jurisdiction
- Madhya Pradesh State Act
- Subjects
- Land And Property, Taxation
Read the full text of MP Land Revenue Code 1959 section by section on LawLens.
Official source: India Code