Rajya Vitta Ayog Adhiniyam 1994
SFC
- Act number
- Act 3 of 1994
- Year
- 1994
- Enacted on
- 07-03-1994
- In force from
- 5 March 1994
- Jurisdiction
- Madhya Pradesh State Act
- Subjects
- Public Finance
Read the full text of Rajya Vitta Ayog Adhiniyam 1994 section by section on LawLens.
Official source: India Code