Bombay City Civil Court Act, 1948
(BOMBAY ACT No. XL OF 1948) WHEREAS, it is expedient to establish an additional Civil Court for the Greater Bombay: It is hereby enacted as follows:–
- Act number
- Act 40 of 1948
- Year
- 1948
- Enacted on
- 10-05-1948
- In force from
- 10 May 1948
- Jurisdiction
- Maharashtra State Act
- Subjects
- Judiciary And Legal Profession
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Official source: India Code