Bombay Habitual Offenders Act, 1959
The Bombay Habitual Offenders Act, 1959.
- Act number
- Act 61 of 1959
- Year
- 1959
- Enacted on
- 26-10-1959
- In force from
- 19 January 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Criminal Law, Criminal Procedure
Read the full text of Bombay Habitual Offenders Act, 1959 section by section on LawLens.
Official source: India Code