Bombay Queen Victoria statue site (and adjoining land utilization for construction of Satellite Telecommunications Exchanges of the Overseas Communications Service) Act, 1968

An Act to make provision for placing the Queen Victoria statue site at Bombay and certain land adjacent thereto at the disposal of the Government of India for setting up of Satellite Telecommunications Exchanges of the Overseas Communications Service and for that purpose to amend the Bombay municipal Corporation Act and to take power to make certain changes in the Development Plan, Development Control Rules and Building Regulations, etc.

Act number
Act 5 of 1968
Year
1968
Enacted on
19-03-1968
In force from
19 March 1968
Jurisdiction
Maharashtra State Act
Subjects
Telecommunications And Postal Services, Land And Property, Housing And Urban Development

Read the full text of Bombay Queen Victoria statue site (and adjoining land utilization for construction of Satellite Telecommunications Exchanges of the Overseas Communications Service) Act, 1968 section by section on LawLens.

Official source: India Code