Bombay Village Police (Appointments And Disciplinary Action By Sub-Divisional Magistrates, Validation) Act, 1967
The Bombay Village Police (Appointments And Disciplinary Action By Sub-Divisional Magistrates, Validation) Act, 1967.
- Act number
- Act 6 of 1967
- Year
- 1967
- Enacted on
- 17-04-1967
- In force from
- 17 April 1967
- Jurisdiction
- Maharashtra State Act
- Subjects
- Public Service
Read the full text of Bombay Village Police (Appointments And Disciplinary Action By Sub-Divisional Magistrates, Validation) Act, 1967 section by section on LawLens.
Official source: India Code