Chhatrapati Shivaji Maharaj Vastu Sangrahalaya Act, 1909 and
For Statement of Objects and Reasons, see Bombay Government Gazette, 1908, Part 7, page 171, for Report of Select Committee, see Bombay Government Gazette, 1909, Part 7, page 91; and for Proceedings in Council see Bombay Government Gazette, 1909, Part 7, pages 36 and 168. As Act to provide for the erection and management of [The Chhatrapati Shivaji Maharaj Vastu Sangrahalaya] [These words were substituted for the words 'the Prince of Wales Museum of Western India' by Maharashtra 25 of 2001, Section 2.] Whereas it is intended to erect and maintain at Bombay a Museum as a memorial of the visit in the year 1905 of His Royal Highness the Prince of Wales to Bombay; And whereas certain land has been set apart and large sums of money have been and are being subscribed for these purposes; And whereas three Trustees have been provisionally appointed to take the custody of the said moneys; And whereas it is expedient to make provision for the erection, maintenance and management of the Museum and for the vesting and management of the said land and moneys and for the appointment of a permanent Board of Trustees; It is hereby enacted as follows:-
- Act number
- Act 3 of 1909
- Year
- 1909
- Enacted on
- 19-08-1909
- In force from
- 19 August 1909
- Jurisdiction
- Maharashtra State Act
- Subjects
- Trusts
Read the full text of Chhatrapati Shivaji Maharaj Vastu Sangrahalaya Act, 1909 and section by section on LawLens.
Official source: India Code