City of Mumbai Primary Education, the Maharashtra Primary Education, the Hyderabad Compulsory Primary Education and the Madhya Pradesh Primary Education (Repeal) Act, 2013
An Act to repeal the City of Mumbai Primary Education Act, the Maharashtra Primary Education Act, the Hyderabad Compulsory Primary Education Act, 1952 and the Madhya Pradesh Primary Education Act, 1956 and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 25 of 2014
- Year
- 2014
- Enacted on
- 26-06-2014
- In force from
- 26 June 2014
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
Read the full text of City of Mumbai Primary Education, the Maharashtra Primary Education, the Hyderabad Compulsory Primary Education and the Madhya Pradesh Primary Education (Repeal) Act, 2013 section by section on LawLens.
Official source: India Code