Coroners (Maharashtra Repeal) Act, 1999
- Act number
- Act 8 of 2000
- Year
- 2000
- Enacted on
- 07-01-2000
- In force from
- 6 January 2000
- Jurisdiction
- Maharashtra State Act
- Subjects
- Criminal Procedure
Read the full text of Coroners (Maharashtra Repeal) Act, 1999 section by section on LawLens.
Official source: India Code