Dispositions of Property (Bombay) Validation Act, 1947

For Statement of Objects and Reasons, see Bombay Government Gazette, 1947, Part V, page 386. An Act to validate certain dispositions of property in the Province of Bombay. Whereas, it is expedient to validate certain dispositions of property in the Province of Bombay; It is hereby enacted as follows:-

Act number

Act 54 of 1947

Year

1947

Enacted on

16-01-1948

In force from

16 January 1948

Jurisdiction

Maharashtra State Act

Subjects

Land And Property

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Official source: India Code