Dr. Babasaheb Ambedkar Technological University Act, 2014
An Act to establish and incorporate a University of Technology in the State of Maharashtra. Whereas it is expedient to establish and incorporate a University of Technology in the State of Maharashtra and for matters connected therewith or incidental thereto it is hereby enacted in the Sixty-fifth Year of the Republic of India as follows :- Chapter - I Preliminary
- Act number
- Act 29 of 2014
- Year
- 2014
- Enacted on
- 27-06-2014
- In force from
- 27 June 2014
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
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Official source: India Code