Eradication of Unfair Activities at Pandharpur Temples (for providing better facilities for worship) Act, 1980

Act number

Act 11 of 1980

Year

1980

Enacted on

19-07-1980

In force from

19 July 1980

Jurisdiction

Maharashtra State Act

Subjects

Religious And Charitable Institutions, Criminal Law, Administrative Law

Read the full text of Eradication of Unfair Activities at Pandharpur Temples (for providing better facilities for worship) Act, 1980 section by section on LawLens.

Official source: India Code