Hyderabad Abolition of Inams and Cash Grants Act, 1954
- Act number
- Act 8 of 1955
- Year
- 1955
- Enacted on
- 20-07-1955
- In force from
- 16 July 1955
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property
Read the full text of Hyderabad Abolition of Inams and Cash Grants Act, 1954 section by section on LawLens.
Official source: India Code