Hyderabad Atiyat Inquiries Act, 1952
- Act number
- Act 10 of 1952
- Year
- 1952
- Enacted on
- 05-09-1956
- In force from
- 3 September 1956
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property, Administrative Law
Read the full text of Hyderabad Atiyat Inquiries Act, 1952 section by section on LawLens.
Official source: India Code