Konkan Irrigation Development Corporation Act, 1997

An Act to make special provisions for mobilization of resources for, completion of some ongoing irrigation projects in time bound manner, for promotion and operation of the said irrigation projects in Konkan region, and for command area development and schemes for generation of hydro-electric energy and other allied and incidental activities including flood control by establishing the Konkan Irrigation-Development Corporation.

Act number

Act 3 of 1998

Year

1998

Enacted on

06-01-1998

In force from

4 December 1997

Jurisdiction

Maharashtra State Act

Subjects

Agriculture, Energy And Electricity

Read the full text of Konkan Irrigation Development Corporation Act, 1997 section by section on LawLens.

Official source: India Code