Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978
An Act to provide for salaries and allowances of Leaders of Opposition in Maharashtra State Legislature.
- Act number
- Act 8 of 1978
- Year
- 1978
- Enacted on
- 13-04-1978
- In force from
- 27 March 1978
- Jurisdiction
- Maharashtra State Act
- Subjects
- Public Service
Read the full text of Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978 section by section on LawLens.
Official source: India Code