Maharashtra Abolition of Subsisting Proprietary Rights to Mines and Minerals in certain Lands Act, 1985

An Act to abolish subsisting proprietary rights to mines and minerals in any lands under the Land Tenure Abolition Laws or such other laws for the time being in force by acqisition thereof and to provide for matters connected therewith.

Act number
Act 16 of 1985
Year
1985
Enacted on
06-08-1985
In force from
6 August 1985
Jurisdiction
Maharashtra State Act
Subjects
Mines And Minerals

Read the full text of Maharashtra Abolition of Subsisting Proprietary Rights to Mines and Minerals in certain Lands Act, 1985 section by section on LawLens.

Official source: India Code